Section 5(2)(b) in The U.P. Licences for the Possession of Denatured Spirit and Specially Denatured Spirit Rules, 1976

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(b)The total quantity of spirit stored in the licensed premises shall not exceed at any one time .................... bulk litres.

Legal Document View