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[Cites 0, Cited by 0] [Section 68] [Entire Act]

NCT Delhi - Subsection

Section 68(1) in Delhi Police Act, 1978

(1)The Commissioner of police on being satisfied of the title of any claimant to the possession or administration of the property specified in the proclamation issued under sub-section (1) of Section 67 order the same to be delivered to him, after deduction or payment of the expenses incurred by the Delhi police in the seizure and detention thereof.