Punjab-Haryana High Court
Lakhvir Kaur And Others vs Shani @ Ashwani Kumar And Others on 3 February, 2023
201 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-2958-2019 (O&M)
Date of Decision: 03.02.2023
Lakhvir Kaur and others
......Appellants
Vs.
Shani @ Ashwani Kumar and others
.........Respondents
CORAM: HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN
Present: Mr. Kanwarpal Singh Mahey, Advocate, for
Mr. Vishal Nehra, Advocate,
for the appellants.
*****
HARPREET KAUR JEEWAN J. (ORAL)
Learned counsel appearing for the appellants submits that since an appeal bearing No. FAO-3632-2017, titled as Lakhvir Kaur and others vs. Shani @ Ashwani Kumar and others, has already been filed by the appellants herein on the same ground, through Sh. Vijay Lath, Advocate, and which is already on the Regular Board of this Bench at serial No. 354, he prays for withdrawal of the present appeal.
Dismissed as withdrawn.
February 03, 2023 (HARPREET KAUR JEEWAN)
nitin JUDGE
Whether Speaking Yes/No
Whether Reportable Yes/No
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