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Punjab-Haryana High Court

Lakhvir Kaur And Others vs Shani @ Ashwani Kumar And Others on 3 February, 2023

201         IN THE HIGH COURT OF PUNJAB AND HARYANA
                             AT CHANDIGARH

                                     FAO-2958-2019 (O&M)
                                     Date of Decision: 03.02.2023

Lakhvir Kaur and others
                                                               ......Appellants

                         Vs.
Shani @ Ashwani Kumar and others
                                                        .........Respondents

CORAM: HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:    Mr. Kanwarpal Singh Mahey, Advocate, for
            Mr. Vishal Nehra, Advocate,
            for the appellants.

           *****
HARPREET KAUR JEEWAN J. (ORAL)

Learned counsel appearing for the appellants submits that since an appeal bearing No. FAO-3632-2017, titled as Lakhvir Kaur and others vs. Shani @ Ashwani Kumar and others, has already been filed by the appellants herein on the same ground, through Sh. Vijay Lath, Advocate, and which is already on the Regular Board of this Bench at serial No. 354, he prays for withdrawal of the present appeal.

Dismissed as withdrawn.





February 03, 2023                            (HARPREET KAUR JEEWAN)
nitin                                                JUDGE


            Whether Speaking                   Yes/No
            Whether Reportable                 Yes/No




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