Section 5(1) in West Bengal Trade Unions Rules, 1998
(1)In determining whether an applicant Trade Union fulfils the conditions laid down in sub-section (2) of section 28A and for ascertaining whether there is any other Trade Union interested in submitting application for recognition, the Registrar- (a) shall consult the records available in his office ;(b)may call for and verify the records of the concerned Trade Unions either personally or through other officers authorised in this behalf and(c)may make such inquiry by deputing one or more officers for the purpose as he may consider necessary.
