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[Cites 0, Cited by 0] [Section 975] [Entire Act]

Bengal Presidency - Subsection

Section 975(a) in Police Regulations, Bengal , 1943

(a)All clothing, whether for first kit or maintenance, shall be marked previous to issue with (i) the first three letters of the name of the district, (ii) date of issue, and (iii) the district number of the officer to whom issued, thus-