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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(i) in Madhya Pradesh Anand Marriages Registration Rules, 2018

(i)"Relations" means the family members of the Bridegroom and the Bride, apart from their parents, namely:-
(i)paternal and maternal grandfather/ grandmother;
(ii)uncle and aunt;
(iii)brother;
(iv)sister; and
(v)cousin.