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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(g) in Telangana State Judicial (Service and Cadre) Rules, 2017

(g)The same pattern of examination including the syllabus, which is fixed for direct recruitment of District Judges (Entry Level) shall be held for the promotion of District Judges under Accelerated Recruitment by Transfer.