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Supreme Court - Daily Orders

M/S Kothari Polymers Ltd vs Siu(X)/Spe/Cbi on 29 January, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.1                               COURT NO.6                  SECTION IIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)                  No(s).     10228/2014

  (Arising out of impugned final judgment and order dated 28/10/2014
  in MCRC No. 5611/2014 passed by the High Court Of M.P. At Indore)

  M/S KOTHARI POLYMERS LTD AND ORS                                      Petitioner(s)

                                                  VERSUS

  SIU(X)/SPE/CBI, NEW DELHI                                             Respondent(s)

  (With Office Report)
  (For Final Disposal)

  Date : 29/01/2015 This petition was called on for hearing today.

  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                 Ms.   Meenakshi Arora, Sr. Adv.
                                    Mr.   Benny Joseph, Adv.
                                    Mr.   Alex Joseph, Adv.
                                    Mr.   K. Gireesh Kumar, Adv.
                                    Mr.   Sarabjot Singh, Adv.
                                    Ms.   Devyani Singh, Adv.
                                    Mr.   Vipin Kumar Jai,Adv.

  For Respondent(s)                 Mr. P.K. Dey, Adv.
                                    Mr. Kabir Hathi, Adv.
                                    Mr. B. V. Balaram Das,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Leave granted.

There shall be stay of further proceedings in S.T. No.1 of 2004 pending before the Special Judicial Magistrate, Indore.

Hearing be expedited.


Signature Not Verified

Digitally signed by
                   (Gulshan Kumar Arora)                          (H.S. Parasher)
Gulshan Kumar Arora
Date: 2015.01.30
16:19:50 IST
                       Court Master                                 Court Master
Reason: