Supreme Court - Daily Orders
M/S Kothari Polymers Ltd vs Siu(X)/Spe/Cbi on 29 January, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.1 COURT NO.6 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 10228/2014
(Arising out of impugned final judgment and order dated 28/10/2014
in MCRC No. 5611/2014 passed by the High Court Of M.P. At Indore)
M/S KOTHARI POLYMERS LTD AND ORS Petitioner(s)
VERSUS
SIU(X)/SPE/CBI, NEW DELHI Respondent(s)
(With Office Report)
(For Final Disposal)
Date : 29/01/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Benny Joseph, Adv.
Mr. Alex Joseph, Adv.
Mr. K. Gireesh Kumar, Adv.
Mr. Sarabjot Singh, Adv.
Ms. Devyani Singh, Adv.
Mr. Vipin Kumar Jai,Adv.
For Respondent(s) Mr. P.K. Dey, Adv.
Mr. Kabir Hathi, Adv.
Mr. B. V. Balaram Das,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
There shall be stay of further proceedings in S.T. No.1 of 2004 pending before the Special Judicial Magistrate, Indore.
Hearing be expedited.
Signature Not Verified Digitally signed by (Gulshan Kumar Arora) (H.S. Parasher) Gulshan Kumar Arora Date: 2015.01.30 16:19:50 IST Court Master Court Master Reason: