Section 19 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
19. Executive of an Advisory Committee
.-(1) The Commissioner shall be the Chief Executive of an Advisory Committee and exercise the executive functions of the Committee on its behalf.(2)The Secretary of an Advisory Committee shall carry out routine duties and shall exercise such powers and discharge such duties as, the Commissioner may, with the approval of the Central Government, delegate to him.Staff
