Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(3) in The Karnataka Part Time Job Oriented Course Employees Absorption Act, 2011

(3)Any person or Appointing Authority appointing or engaging any person on part time basis by contravening the provisions of sub-sections (1) and (2) shall be liable for strict disciplinary action as misconduct.