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State of Uttar Pradesh - Section
Section 28 in The U.P. Extension Educators Service Rules, 1985
28. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for, the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard :Appendix| Name of the posts Service Rules 4(2) | Number of posts sanctioned | |||
| Permanent | Temporary | Total | ||
| 1 | 2 | 3 | 4 | |
| 1. | District Extension Educator. | 36 | 72 | 108 |
| 2. | Extension Educators | 292 | 710 | 1002 |