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Rajasthan High Court - Jaipur

Shri Bhanwar Lal Dahima Son Of Shri ... vs Shri Manohar Lal Son Of Shri Kishan Ji ... on 8 November, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 8421/2021

                                    Shri Bhanwar Lal Dahima Son Of Shri Kishan (Khatik)
                                                                                                            ----Petitioner
                                                                             Versus
                                    Shri Manohar Lal Son Of Shri Kishan Ji Dahima
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Kuldeep Aswal For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 08/11/2021 Counsel for the petitioner seeks two weeks' time to place copy of the judgment and decree passed by the learned Trial Court on record.
Time prayed for is allowed. List after two weeks.
(INDERJEET SINGH),J Upendra Pratap Singh /97 (Downloaded on 12/11/2021 at 09:16:47 PM) Powered by TCPDF (www.tcpdf.org)