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State of Uttar Pradesh - Section

Section 142 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

142. Maintenance of registers and records [Rule 298, U.P.Z.A. & L.R. Rules].

- The Lekhpal of the village shall assist the Bhumi Prabandhak Samiti in issuing receipts for the sums collected and in the maintenance of the prescribed registers and records.