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[Cites 0, Cited by 0] [Section 81(7)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(7)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)The presiding authority shall preserve order at the meeting. All points of order shall be decided by the presiding authority with or without discussion as it may deem fit, and the decisions of the presiding authority shall be final;