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Jammu & Kashmir High Court

Om Parkash And Others vs Union Territory Of J&K And Ors on 6 January, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                 S. No. 18
                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU


                                                                 WP(C) No. 4587/2019
                                                                 CM No. 9715/2019


           Om Parkash and others                                            ...Petitioner(s)

                                              Through :- Mr. Ashok Sharma, Advocate

                                              v/s

           Union Territory of J&K and ors.                                ...Respondent(s)

                                              Through :-


           Coram:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                              ORDER

Notice to the respondents in the main as well as in the CM, returnable within four weeks.

List on 27.03.2020.

Meanwhile, subject to objections from the other side and till next date of hearing, there shall be status quo with regard to land subject matter of mutation No. 1079 passed under S-432 dated 22.04.2018 and attested by Assistant Commissioner, Rajouri.

(SANJEEV KUMAR) JUDGE Jammu 06.01.2020 Angita ANGITA DEVI 2020.01.09 16:24 I attest to the accuracy and integrity of this document