Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(h) in The Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961 (h)Time allowed for payment of balance of Purchase Money. - The reminder of the purchase money shall be paid within fifteen days from the date of sale :
