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[Cites 0, Cited by 0] [Section 3(34D)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34D)(ii) in Finance (No. 2) Act, 2014

(ii)for the words, brackets, figures and letter "a unit of a Mutual Fund specified under clause (23D) of section 10", the words "a unit of an equity oriented fund" shall be substituted;