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State of Rajasthan - Section

Section 18 in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

18. Conditions of Service in residuary matters.

- In respect of any matter for which special provision is not made by these Regulation, the Chairman and other members of the Commission shall be governed by the rules and orders of the time being applicable to such classes of Government servants as shall be specified by the Governor.