Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(4) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (4)Any vacancy occurred in the Board may be filled up from the panel of the names prepared by the Selection Committee, for the remaining term of the Board.
