Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 934 in Punjab Jail Manual 934. Food to be varied. - The food of prisoners should, with due regard to economy, be varied occasionally. With the different kinds of dals, vegetables and antiscorbutics which may from time to time be issued, this should not be difficult.
