Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Transplantation Of Human Organs and Tissues Act, 1994 (2)The State Government shall appoint, by notification, one or more officers as Appropriate Authorities for the purposes of this Act.
