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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Jharkhand - Subsection

Section 76(v) in Bihar Coal Mining Area Development Authority Rules, 1988

(v)When the person to be examined under paragraph iv, is a female who, by the custom of the country does not appear in public, the Enquiring Officer shall examine such female under such condition as shall admit of due respect to the said custom.