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[Cites 0, Cited by 1] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Aircraft Act, 1934

(b)[ the licensing, inspection and regulation of aerodromes, the conditions under which aerodromes may be maintained and the prohibition or regulation of the use of unlicensed aerodromes; [Substituted by Act 44 of 2007, Section 5, for Clause (b). ]