Punjab-Haryana High Court
State Of Punjab Through Collector Ropar vs Prem Singh on 16 August, 2010
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the High Court for the States of Punjab and Haryana at Chandigarh.
RFA No.2397 of 1991
Decided on August 16,2010.
State of Punjab through Collector Ropar
and another --Appellants
Vs.
Prem Singh -- Respondent.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr. R.L.Gupta,Addl.A.G.Punjab,for the appellants Mr.Iqbal Singh Rangpuri,Advocate,for the respondent Rakesh Kumar Jain, J, For orders, see RFA No.1819 of 1992 of even date.
August 16,2010 (Rakesh Kumar Jain) RR Judge