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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(j) in The Banking Regulation Act, 1949

(j)"prescribed" means prescribed by rules made under this Act;
(ja)[ "regional rural bank" means a regional rural bank established under section 3 of the Regional Rural Banks Act, 1976 (21 of 1976);] [Inserted by Act 61 of 1981, Section 61 and Sch. II (w.e.f. 1.5.1982).]