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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(6)(vi) in The M.P. Motoryan Karadhan Rules, 1991

(vi)The fee for issue of duplicate certificate of tax in respect of public service vehicle under sub-items (d), (e) and (I) of item IV of the First Schedule shall be rupees ten.