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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2)(c) in The Orissa Glanders and Farcy Rules, 1941

(c)the Sub-Divisional officer means Revenue Divisional officer or the Senior Deputy Magistrate in charge of the headquarters during the absence on tour of District Magistrate or Deputy Commissioner;