Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 12 in The Orissa Medical Registration Act, 1961 12. Leave of absence of members. - The Council may permit any member to absent himself from any meeting of the Council for any member to any period not exceeding six months.
