Bombay High Court
Kamlesh Lalchand Parwani vs Shyam Jethanand Chhatwani (Deceased) on 28 July, 2025
SLG BEFORE : MRS. K. Y. AMBEKAR , COMPANY REGISTRAR / TESTAMENTARY REGISTRAR Date: 28th July, 2025 MENTIONED, NOT ON BOARD :
6 TPL/10741/2025 Ms. Swati Mathkar i/b. Manish Bijutkar, Advocate for petitioner PC : Heard Ld. Advocate for petitioner. As per preacipe dated 25.07.2025, Ld. Advocate for petitioner seeks leave to carry out amendment in the entire petition. Amendment is allowed. Ld. Advocate for petitioner to carry out amendment within twelve weeks from the date of uploading of this order. Ld. Advocate for petitioner re-upload the amended petition on the official portal of the Bombay High Court.
COMPANY REGISTRAR / 28.07.2025 TESTAMENTARY REGISTRAR ::: Uploaded on - 30/07/2025 ::: Downloaded on - 02/08/2025 09:21:05 :::