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Union of India - Section

Section 6 in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

6. Language of the notice and other particulars of declaration

.-(1) No person shall produce, supply or distribute any infant milk substitute or infant food unless the container thereof or any label affixed thereto indicates in a clear, conspicuous and in an easily readable and understandable manner the words "IMPORTANT NOTICE ", in capital letters in English and its equivalent in Hindi in Devnagri script: Provided that nothing herein contained shall prevent the use of any local language in addition to the language required to be used under this sub-rule.
(2)The particulars of declaration to be specified on the label under the Prevention of Food Adulteration Act, 1954 (37 of 1954) and the rules made thereunder shall be in English or in Hindi in Devnagri script:Provided that nothing herein contained shall prevent the use of any language in addition to the language required to be used under this sub-rule.