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Delhi High Court - Orders

Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Socia Worker ... on 19 December, 2024

Author: C.Hari Shankar

Bench: C.Hari Shankar, Anoop Kumar Mendiratta

                             $~45
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 7419/2023, CM APPL. 28863/2023
                                       ICMR - NATIONAL INSTITUTE OF
                                       CANCER PREVENTION AND RESEARCH         .....Petitioner
                                                     Through: Mr. Shashwat Sharma, Adv.

                                                                            versus

                                       MRS. RAJANI YADAV, MEDICAL SOCIA
                                       WORKER & ORS.                         .....Respondents
                                                     Through: Mr. Subhash Tanwar, CGSC
                                                     with Mr. Sandeep Mishra, Ms. Bahvi Garg
                                                     and Mr. Naveen, Advs. for UOI.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                       HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                            ORDER

% 19.12.2024

1. As one of us (Anoop Kumar Mendiratta, J.) is also sitting as the Unlawful Activities (Prevention) Act Tribunal, and has hearing of the Tribunal fixed after lunch, this Division Bench is sitting only till 1.30 pm.

2. It is now already 1.30 pm. Accordingly, re-notify on 21 April 2025.

C.HARI SHANKAR, J ANOOP KUMAR MENDIRATTA, J DECEMBER 19, 2024 p Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/12/2024 at 01:31:45