Delhi High Court - Orders
Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Socia Worker ... on 19 December, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar, Anoop Kumar Mendiratta
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7419/2023, CM APPL. 28863/2023
ICMR - NATIONAL INSTITUTE OF
CANCER PREVENTION AND RESEARCH .....Petitioner
Through: Mr. Shashwat Sharma, Adv.
versus
MRS. RAJANI YADAV, MEDICAL SOCIA
WORKER & ORS. .....Respondents
Through: Mr. Subhash Tanwar, CGSC
with Mr. Sandeep Mishra, Ms. Bahvi Garg
and Mr. Naveen, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 19.12.2024
1. As one of us (Anoop Kumar Mendiratta, J.) is also sitting as the Unlawful Activities (Prevention) Act Tribunal, and has hearing of the Tribunal fixed after lunch, this Division Bench is sitting only till 1.30 pm.
2. It is now already 1.30 pm. Accordingly, re-notify on 21 April 2025.
C.HARI SHANKAR, J ANOOP KUMAR MENDIRATTA, J DECEMBER 19, 2024 p Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/12/2024 at 01:31:45