Section 15 in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985
15. Repeal and savings.
(1)The Bihar Private Medical (Indian System of Medicine) College (Taking over) Third Ordinance, 1985 (Bihar Ordinance No. 19, 1985) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken in exercise of the powers conferred by or under the said Ordinance shall be deemed to have been done or taken in the exercise of powers conferred by or under this Act as if this Act was in force on the day on which such thing or action was done or taken.
