Section 3 in The Assam Children Rules, 1976

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State of Assam - Section

Section 3 in The Assam Children Rules, 1976

3. Appointment of officer.

- The State Government may for the purpose of the enforcement of the Act and these Rules appoint the following officers :

(1)Chief Inspector for Special Schools.

(2)Inspectors and Assistant Inspectors.

(3)Superintendent, Assistant Superintendent and such other officers as may be necessary.