Patna High Court - Orders
Fredrick Julius David vs The State Of Bihar on 22 April, 2019
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6207 of 2019
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Fredrick Julius David, Son of Late Julius David retired Deputy
Superintendent, Central Jail, Buxar, resident of Mohalla-S.B.I. Colony, Kurji
Balupar, P.S. Digha, District-Patnat
... ... Petitioner/s
Versus
1. The State of Bihar
2. Principal Secretary-cum-Appellate Authority Home Department (Prison),
Government of Bihar, Patna
3. Inspector General (Prison) Prison and Reform Services, Bihar, Patna
4. Joint Secretary-cum-Director (Prison) Bihar, Patna
5. Special Officer Prison and Reform Services, Bihar, Patna
6. District Magistrate Siwan
7. Jail Superintendent Siwan
8. Jail Superintendent-cum-Inquiry Officer Sahid Jubba Sahani Central Jail,
Bhagalpur
9. Jail Superintendent Central Jail, Buxar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Jitendra Prasad Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
2 22-04-2019Respondents are directed to file counter affidavit within a period of four weeks from today.
In case any rejoinder is required to be filed, the same may be filed within a period of one week thereafter.
Renotify this case on 27.05.2019.
(Ashutosh Kumar, J) skm/-
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