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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2)(a) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(a)a grower of any [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce may transport such produce belonging to him from any place within the unit wherein such produce has grown, to any other place in that unit; and