Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(4)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(4)(m) in The Companies Act, 2013

(m)any compensation or damages to be paid in virtue of any legal liability including a liability arising from a breach of contract;