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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(3) in The Greater Noida Industrial Development Area Building Regulations, 1992

(3)In the case of building with two rooms, the carpet area of one of the room shall be not less than 9.5 sq. mtrs. and the carpet area of the other shall be not less than 7.5 sq. mtrs.