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State of West Bengal - Section

Section 33 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

33. [(1)] Seamen who are eligible for employment [on foreign-going ships] shall be issued Muster Cards indicating the order of their eligibility for employment, provided that---

(i)their certificate of physical fitness is valid; and
(ii)that they possess requisite health certificate for international travel.
[(2) Home-trade seamen shall be issued Muster Cards in accordance with such procedure as may he prescribed by the Director-General of Shipping after consultation with the Board.]