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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(6) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(6)The title deed-cum-pattadar pass book may contain such other details and proforma to be prescribed from time to time by the commissioner.