Supreme Court - Daily Orders
M.P.Housing Board vs Jyoti Chitnis And Ors. on 14 July, 2015
ITEM NO.3 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 8504/2009
M.P.HOUSING BOARD Appellant(s)
VERSUS
JYOTI CHITNIS & ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 25771/2011
(With Interim Relief and Office Report)
Date : 14/07/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Niraj Sharma,Adv.
Brig. M.L.Khatter, Adv.
Mr. Rakesh Dahiya,Adv.
For Respondent(s)
Mr. B. S. Banthia,Adv.
Mr. Parmanand Gaur,Adv.
Ms. Shalu Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No(s). 8504/2009 Service upon all the three respondents is complete. Statement of case however, has not been filed by either Signature Not Verified of Digitally signed by Hema Joshi Date: 2015.07.20 the parties. Time stipulated stands already expired. 17:01:16 IST Reason:
Appeal stands complete. However, to be listed before the Hon'ble Court alongwith connected matters. -2- Item No.3 SLP(C) No. 25771/2011 Counter affidavit of respondent no.1 has not been filed. Be filed within four weeks time as last opportunity. Service of respondent no.2 is complete but none has entered appearance.
List again on 4.9.2015.
(RACHNA GUPTA) Registrar