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Supreme Court - Daily Orders

Ajay Construction And Earth Mover vs Authorize Officers Of Oriental Bank Of ... on 20 January, 2020

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.14                                 COURT NO.9                   SECTION XI

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).89/2020

     (Arising out of impugned final judgment and order dated 21-11-2019
     in WC No.37449/2019 passed by the High Court Of Judicature At
     Allahabad)

     AJAY CONSTRUCTION AND EARTH MOVER                                           Petitioner(s)

                                                        VERSUS

     AUTHORIZE OFFICERS OF ORIENTAL BANK OF
     COMMERCE GORAKHPUR & ORS.                          Respondent(s)
     (With appln for exemption from filing c/c of the impugned judgment)


     Date : 20-01-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                   Mr.   P.V.Yogeswaran, AOR
                                         Mr.   Ashish Kr. Upadhyay, Adv.
                                         Mr.   Y. Lokesh, Adv.
                                         Mr.   Vivek Tripathi, Adv.
                                         Ms.   V. Keerthana, Adv.
                                         Mr.   Anubhav Chaturvedi, Adv.
                                         Mr.   P. Abinesh Karthik, Adv.
                                         Mr.   Babul Kumar, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to interfere in the matter. The Special Leave Petition is dismissed.

Pending application(s) shall stand disposed of.

Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.01.21 15:16:32 IST Reason:
                         (B.Parvathi)                                   (Anand Prakash)
                         Court Master                                     Court Master