Section 11(e) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
(e)a person of Indian origin who has migrated from Pakistan, Burma, Ceylon and East African Countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar) Zambia, Malawi, Zaire and Ethopia, with the intention, of permanently settling in India:
