Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(3)(b) in The West Bengal Separation of Judicial And Executive Functions Act, 1970 (b)for the words "Bench", wherever it occurs, the words "Bench of Judicial Magistrates" shall be substituted.