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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(a) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(a)to identify and receive children at the point of First contact, undertake outreach work in the jurisdiction to identify children at risk and conduct home visits of children;