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State of Chattisgarh - Section

Section 1 in The Chhattisgarh Municipal Service (Executive) Rules, 1973

1. Short title and commencement.

(1)These rules may be called the Chhattisgarh Municipal Service (Executive) Rules, 1973.
(2)They shall come into force from the date of their publication in the Chhattisgarh Gazette.