Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7I in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

7I. Budget.

- Every' Gram Sabha shall prepare annually in such form and in such manner and by such dale as may be prescribed, budget estimates of its receipt and expenditure for the next financial year.