Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 23 August, 2018
Bench: Chief Justice, Kurian Joseph, Rohinton Fali Nariman, Sanjay Kishan Kaul, Indu Malhotra
SLP(C) 30621/2011 etc.
1
ITEM NO.501 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No. 13218/2009 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JARNAIL SINGH & ORS. Petitioners
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondents
WITH
SLP(C) No. 31735/2011 (IV-B)
SLP(C) No. 35000/2011 (IV-B)
SLP(C) No. 4831/2012 (XV)
(FOR ON IA 5/2016, FOR DIRECTION ON IA No. 9, FOR EXEMPTION FROM
FILING O.T. ON IA 42764/2017, FOR ON IA 2/2015 and IA 3/2015
Application for impleadment and intervention, FOR EXEMPTION FROM
FILING O.T. ON IA 4/2015, FOR DIRECTION ON IA 42763/2017)
SLP(C) No. 2839/2012 (IX)
SLP(C) No. 5860/2012 (IX)
SLP(C) No. 5859/2012 (IX)
SLP(C) No. 30841/2012 (IX)
SLP(C) No. 8327/2014 (IV-B)
SLP(C) No. 6915/2014 (IV-B)
SLP(C) No. 16710-16711/2014 (IV-B)
SLP(C) No. 33163/2014 (IV-B)
SLP(C) No. 23344/2014 (IV-B)
SLP(C) No. 23339-23340/2014 (IV-B)
SLP(C) No. 21343/2015 (XIV)
C.A. No. 4562-4564/2017 (XIV)
(FOR ON IA 1/2015 FOR ON IA 13/2017 and IA No.64344/2017-
APPROPRIATE ORDERS/DIRECTIONS, IA No.64350/2017-APPROPRIATE
ORDERS/DIRECTIONS and IA No. 144090/2017-IMPLEADING PARTY)
SLP(C) No. 25191/2015 (XI)
(FOR STAY APPLICATION ON IA 6/2016, FOR EXEMPTION FROM FILING O.T.
ON IA 7/2016, FOR PERMISSION TO FILE ANNEXURES ON IA 8/2016, FOR
EXEMPTION FROM FILING O.T. ON IA 9/2016, FOR PERMISSION TO FILE
ANNEXURES ON IA 10/2016, FOR PERMISSION TO FILE ANNEXURES ON IA
11/2017 and IA
Signature Not Verified No.14723/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Digitally signed by
DEEPAK GUGLANI
Date: 2018.08.23
C.A. No. 4880/2017 (XVI)
16:24:15 IST
Reason:
C.A. No. 4878-4879/2017 (XVI)
SLP(C) No. 31191/2015 (XI)
(FOR STAY APPLICATION ON IA 22/2016, FOR EXEMPTION FROM FILING O.T.
ON IA 23/2016, FOR PERMISSION TO FILE ANNEXURES ON IA 24/2016, FOR
SLP(C) 30621/2011 etc.
2
EXEMPTION FROM FILING O.T. ON IA 25/2016, FOR PERMISSION TO FILE
ANNEXURES ON IA 27/2017 and IA No.6006/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS and IA No.9976/2018-CLARIFICATION/ DIRECTION)
C.A. No. 4876-4877/2017 (XVI)
C.A. No. 4881/2017 (XVI)
SLP(C) No. 33688/2015 (XI)
C.A. No. 4882/2017 (XVI)
CONMT.PET.(C) No. 314/2016 In SLP(C) No. 4831/2012 (XV)
(IA No. 3/2016-INTERVENTION APPLICATION)
C.A. No. 5247/2016 (IV-A)
C.A. No. 11817/2016 (IV-A)
C.A. No. 11816/2016 (IV-A)
C.A. No. 11820/2016 (IV-A)
T.P.(C) No. 608-609/2017 (XVI-A)
C.A. No. 4833/2017 (IV)
(IA No.60803/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 701-704/2017 (IV-A)
C.A. No. 11822-11825/2016 (IV-A)
C.A. No. 11837-11840/2016 (IV-A)
C.A. No. 11842-11845/2016 (IV-A)
C.A. No. 11829-11832/2016 (IV-A)
C.A. No. 11847-11850/2016 (IV-A)
C.A. No. 11828/2016 (IV-A)
CONMT.PET.(C) No. 11/2017 IN SLP(C) No. 19765/2015 @ SLP(C) No.
19765-19767/2015 (XIV)
CONMT.PET.(C) No. 13/2017 IN SLP(C) No. 19767/2015 @ SLP(C) No.
19765-19767/2015 (XIV)
(and IA No.110979/2017-CLARIFICATION/DIRECTION)
SLP(C) No. 10638/2017 (XIV)
S.L.P.(C)...CC No. 6821/2017 (IV-A)
(IA No. 1/2017-CONDONATION OF DELAY IN FILING)
SLP(C) No. 17491/2017 (IV-B)
SLP(C) No. 18844/2017 (IV-B)
(FOR ADMISSION and I.R. and IA No.50433/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 19422-19423/2017 (IV-B)
(FOR ADMISSION and I.R. and IA No.48144/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 24681/2017 (IV-B)
Diary No(s). 28776/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.101068/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.101064/2017-PERMISSION TO
FILE SLP/TP and IA No.112655/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Diary No(s). 29066/2017 (XIV)
Diary No(s). 30189/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108620/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108623/2017-EXEMPTION FROM
FILING O.T. and IA No.108613/2017-PERMISSION TO FILE SLP/TP and IA
No.108619/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No(s). 31145/2017 (IV-B)
(IA No. 102076/2017-CONDONATION OF DELAY IN FILING)
SLP(C) 30621/2011 etc.
3
SLP(C) No. 28446-28447/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108765/2017-EXEMPTION FROM FILING
O.T. and IA No.108766/2017-PERMISSION TO FILE LENGTHY LIST OF DATES
and IA No.117968/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and
IA No.117972/2017-EXEMPTION FROM FILING O.T.)
SLP(C) No. 28306/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108178/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108183/2017-EXEMPTION FROM
FILING O.T. and IA No.108180/2017-PERMISSION TO FILE LENGTHY LIST
OF DATES and IA No.117758/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.138253/2017-INTERVENTION APPLICATION)
Diary No(s). 33481/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108493/2017-CONDONATION OF DELAY
IN FILING and IA No.108495/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.108499/2017-EXEMPTION FROM FILING O.T.)
SLP(C) No. 30942/2017 (IX)
(FOR ADMISSION and I.R. and IA No.119346/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.119344/2017-EXEMPTION FROM
FILING O.T.)
Diary No(s). 33488/2017 (IX)
(FOR ADMISSION and I.R. and IA No.109200/2017-EXEMPTION FROM FILING
O.T. and IA No.109198/2017-PERMISSION TO FILE SLP/TP )
Diary No(s). 34271/2017 (IX)
Diary No(s). 34520/2017 (IX)
Diary No(s). 35324/2017 (IX)
Diary No(s). 35577/2017 (IX)
Diary No(s). 35818/2017 (XIV)
Diary No(s). 36305/2017 (IX)
(FOR ADMISSION and I.R. and IA No.123509/2017-CONDONATION OF DELAY
IN FILING and IA No.123510/2017-EXEMPTION FROM FILING O.T. and IA
No.123506/2017-PERMISSION TO FILE SLP/TP)
Diary No. 36377/2017 (IX)
(IA No.120283/2017-CONDONATION OF DELAY IN FILING and IA
No.120294/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.120281/2017-PERMISSION TO FILE SLP/TP and IA
No.120292/2017-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.120298/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 31288/2017 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 120779/2017)
Diary No. 38895/2017 (IX)
Diary No. 42413/2017 (IX)
(FOR ADMISSION and I.R. and IA No.69759/2018-CONDONATION OF DELAY
IN FILING and IA No.69762/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.69765/2018-EXEMPTION FROM FILING O.T.
and IA No.69761/2018-CONDONATION OF DELAY IN REFILING and IA
No.69768/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No(s). 619/2018 (IX)
Diary No(s). 969/2018 (IX)
Diary No. 971/2018 (IX)
Diary No. 1042/2018 (IX)
Diary No. 1046/2018 (IX)
Diary No. 1584/2018 (IX)
SLP(C) 30621/2011 etc.
4
Diary No. 2677/2018 (IX)
Diary No. 7243/2018 (IX)
SLP(C) No. 16469/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.72147/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 18925/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.73026/2018-EXEMPTION FROM FILING
O.T. and IA No.73023/2018-PERMISSION TO FILE SLP/TP and IA
No.73025/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Diary No. 22349/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.94761/2018-CONDONATION OF DELAY
IN FILING and IA No.94765/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 23-08-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioners
Mr. P.S. Patwalia, Sr. Adv.
Mr. Shuvodeep Roy, AOR
Mr. Ritu Raj Biswas, Adv.
Mr. Naman Kamboj, Adv.
Ms. Natasha Dalmia, Adv.
Ms. Harshika Verma, Adv.
Mr. P.S. Patwalia, Sr. Adv.
Ms. Abha R. Sharma, AOR
Mr. D.S. Parmar, Adv.
Mr. Ankit Mishra, Adv.
Ms. Indira Jaising, Sr. Adv.
Ms. Ajita Sharma, Adv.
Ms. Shashi Kiran, AOR
Mr. Arjun Sain, Adv.
Dr. Satish Chandra, Adv.
Ms. Surbhi Lata, Adv.
Mr. Manoj Jain, Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Pratik R. Bombarde, AOR
Mr. Pradeep S. Wathore, Adv.
Ms. Ajita Sharma, Adv.
Mr. Jitendra Ashok, Adv.
Mr. Rachit Kumar, Adv.
Mr. Aakarsh Kamra, Adv.
Mr. Abhishek Kumar, Adv.
SLP(C) 30621/2011 etc.
5
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms. Tanvi Kakar, Adv.
Mr. Abhijat P. Medh, AOR
Mr. B.H. Marlapalle, Sr. Adv.
Mr. Ajit Wagh, Adv.
Mr. Apoorv Shukla, Adv.
Mr. Ashok K. Mahajan, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Shriram Pingle, Adv.
Mr. Sagar Pawar, Adv.
Ms. Deepa Kulkarni, Adv.
Ms. Sneha Iyer, Adv.
Ms. Suvarna, Adv.
Mr. Pratik Gaurav, Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. R.S. Suri, Sr. Adv.
Mr. Nidesh Gupta, Sr. Adv.
Mr. Aditya Giri, Adv.
Mr. Varun Khanna, Adv.
Mr. Manoj Gorkela, Adv.
Mr. S. Nithin, Adv.
Mr. Pranjal Kishore, Adv.
Ms. Vriti Gujral, Adv.
Ms. Pallavi Singh, Adv.
Mr. Prakash Sharma, Adv.
Mr. Sahil, Adv.
M/s. Gorkela Law Office, AOR
Mr. A. Mariarputham, Sr. Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Yusuf Khan, Adv.
Ms. Geetanjali, Adv.
M/s. Arputham Aruna And Co, AOR
Ms. Kiran Suri, Sr. Adv.
Ms. Aishwarya Kumar, Adv.
Mr. Parimal Kumar, Adv.
Mr. S.J. Amith, Adv.
Mr. R.D. Agrawala, Sr. Adv.
Mr. Pradeep Kumar Mathur, Adv.
SLP(C) 30621/2011 etc.
6
Dr. Gunratan Sadavarte, Adv.
Dr. Jay Shree L. Patil, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Makrand Pratap Singh, Adv.
Mr. Mukesh Verma, Adv.
Mr. Raj Singh Rana, AOR
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Murari Lal, Adv.
Mr. K.C. Lamba, Adv.
Mr. M.L. Lahoty, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Pradeep Aggarwal, Adv.
Mr. Karan Khanna, Adv.
Mr. Aniket Bhattacharya, Adv.
Ms. Vivya Nagpal, Adv.
Ms. Ruchi Kohli, AOR
Mr. Rakesh V. Rathod, Adv.
Mr. Dinesh P. Rajbhar, Adv.
Mr. Vijayalaxmi B. Khopade, Adv.
Mr. Anzu. K. Varkey, AOR
Mr. T. Sudhakar, Adv.
Mr. Prashant Bhushan, AOR
Mr. Arvind S. Avhad, AOR
Mr. Karri Venkata Reddy, Adv.
Mr. G. Gokula Krishnan, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Arjun Garg, AOR
Mr. Devansh Srivastava, Adv.
Dr. Dinesh Rattan Bhardwaj, AOR
Dr. Ashutosh Garg, Adv.
Mr. V. Laxminarayanan, Sr. Adv.
Mr. Dhananjay Garg, Adv.
Mr. Dinesh K. Garg, AOR
Mr. Uday Gupta, Adv.
Ms. Shivani Lal, Adv.
Mr. Hiren Dasan, Adv.
SLP(C) 30621/2011 etc.
7
Mr. M.K. Tripathi, Adv.
Mr. Ankur Raghav, Adv.
Mr. Mohan Pandey, AOR
Mr. P.K. Jayakrishnan, AOR
Mr. R.S.M. Kalky, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Ram Kishan, Adv.
Mr. Satya Prakash Gautam, Adv.
Dr. M.P. Raju, Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Sunil Kumar, Adv.
Mr. S.P. Singh, Adv.
Mr. Irshad Ahmad, Adv.
Mr. Som Raj Choudhury, AOR
Mr. Prashant Kumar, Adv.
Mr. Sushil Karanjkar, Adv.
Mr. K.N. Rai, AOR
Mr. Deepak Jain, Adv.
Mr. Jaspreet Aulakh, Adv.
Ms. Prabhleen Kaur, Adv.
Ms. A. Sumathi, AOR
Mr. Aniruddha P. Mayee, AOR
Dr. (Mrs.) Vipin Gupta, AOR
Mrs. Anil Katiyar, AOR
Mr. Shreekant N. Terdal, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Mukesh Kumar Maroria, AOR
Ms. Prerna Mehta, AOR
Mr. Chandra Bhushan Prasad, AOR
Mr. Shantanu Krishna, AOR
Mr. B. Krishna Prasad, AOR
M/s. S.M. Jadhav And Company, AOR
Mr. Satya Mitra, AOR
Mr. T.R.B. Sivakumar, AOR
For Respondents/
Applicants
Mr. K.K. Venugopal, AG
Mr. Maninder Singh, ASG
Mr. R. Balasubramanian, Adv.
SLP(C) 30621/2011 etc.
8
Mr. Rohit Bhat, Adv.
Ms. Niranjana Singh, Adv.
Mr. P.K. Mullick, Adv.
Mr. Arvind Kumar Sharma, Adv.
Ms. Kanika Saran, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Aarti Sharma, Adv.
Mr. B. Krishna Prasad, AOR
Mrs. Anil Katiyar, AOR
Dr. Rajeev Dhawan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Mr. Sanjeev Kumar Choudhary, Adv.
Mr. Aniruddha P. Mayee, AOR
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mrs. Suchitra A. Chitale, Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms. Tanvi Kakkar, Adv.
Mr. Abhijat P. Medh, AOR
Mr. Shanti Bhushan, Sr. Adv.
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Smarhar Singh, AOR
Mr. Binahy Kumar, Adv.
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Ms. Priya Sharma, Adv.
Mr. Prathvi Raj Chauhan, Adv.
Mr. Dinesh Dwivedi, Sr. Adv.
Mr. P. Soma Sundaram, AOR
Mr. Chandan Kumar, Adv.
Mr. Rituraj Choudhary, Adv.
Ms. Sujaya Bardhan, Adv.
Mr. Shekhar Naphade, Sr. Adv.
Mr. Sanjay Kharde, Adv.
Mr. Samrat Shinde, Adv.
Mr. Sunil Kumar Verma, AOR
Mr. R.L. Vanjrani, Sr. Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Dr. (Mrs.) Vipin Gupta, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Ms. Aishwarya Kumar, Adv.
SLP(C) 30621/2011 etc.
9
Dr. (Mrs.) Vipin Gupta, AOR
Ms. Kiran Suri, Sr. Adv.
Ms. Aishwarya Kumar, Adv.
Mr. Parimal Kumar, Adv.
Mr. S.J. Amith, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Suyash Mohan Guru, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Amol Srivastava, Adv.
Mr. Devik Singh, Adv.
Mr. Manoj Joshi, Adv.
Ms. Lalita Kaushik, Adv.
Mr. Manoj R. Sinha, Adv.
Mr. Rameshwar Pd. Goyal, Adv.
Mr. Gopal Sankaranaraynan, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Ms. Vivya Nagpal, Adv.
Ms. N. Annapoorani, AOR
Mr. Rohit K. Sinha, Adv.
Mr. Sanjay Kumar Singh, Adv.
Mr. M. Shoeb Alam, AOR
Ms. Fauzia Shakil, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Mojahid Karim Khan, Adv.
Mr. Soumya Chakraborty, Sr. Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Arjun Agarwal, Adv.
Ms. Ruchi Kohli, AOR
Mr. Umesh Pratap Singh, Adv.
Ms. Vivya Nagpal, Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Santi Ranjan Das, Adv.
Mr. Anindo Mukherjee, Adv.
Mrs. Sarla Chandra, Adv.
Mr. Arun Bhardwaj, Adv.
Mr. Ashish Pandey, Adv.
Mr. Prateek Rai, Adv.
Mr. Gauraan Bhardwaj, Adv.
Mr. Vishwa Pal Singh, AOR
SLP(C) 30621/2011 etc.
10
Ms. Aishwarya Bhati, AAG
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
Mr. Ravindra Keshavrao Adsure, AOR
Mr. Sagar N. Patil, Adv.
Mr. Siddeshwar Birdar, Adv.
Ms. Himansi Gupta, Adv.
Mr. Naresh Kaushik, Adv.
Mr. Nishant Gautam, Adv.
Mr. Karn Deo Baghel, Adv.
Mr. Vivek Jaswal, Adv.
Mr. S.K. Gangele, Adv.
Mr. Dhruv Joshi, Adv.
Mr. Omung Raj Gupta, Adv.
Mrs. Lalita Kaushik, AOR
Mrs. Suchitra Atul Chitale, AOR
Mr. Shuvodeep Roy, Adv.
Mr. Rituraj Biswas, Adv.
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Chand Kiran, Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Sunil Kumar, Adv.
Mr. Gaya Prasad, Adv.
Mr. Randhir Singh, Adv.
Mr. D. Kumanan, Adv.
Mr. Pulkit Tare, Adv.
Mr. Satya M. Garg, Adv. (AOR)
Mr. Sushil Karanjkar, Adv.
Mr. K.N. Rai, AOR
Mr. Gopal Singh, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Chandra Bhushan Prasad, AOR
Mr. Suhaas Ratna Joshi, AOR
Mr. B. Sridhar, AOR
Mr. Sandeep Devashish Das, AOR
Mr. Gaurav Agrawal, AOR
SLP(C) 30621/2011 etc.
11
Mr. Kuldip Singh, AOR
Mr. Ravindra Kumar, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
M/s. Arputham Aruna And Co, AOR
Ms. A. Sumathi, AOR
Mr. Samir Ali Khan, AOR
Mr. A. Subba Rao, AOR
Ms. Abha R. Sharma, AOR
Mr. M.K. Dua, AOR
Respondent-in-person
Ms. Amita Singh Kalkal, AOR
Ms. Christi Jain, AOR
Mr. Nikilesh Ramachandran, AOR
Ms. Chandan Ramamurthi, AOR
Mr. Subhasish Bhowmick, AOR
Mr. A. Sharan, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Ms. Shakun Sharma, Adv.
Mr. Avijit Bhattacharjee, Adv.
Mr. Ajoy Kr. Ghosh, Adv.
Mr. Sumit Pachkhande, Adv.
Mr. Nagesh Gajghate, Adv.
Ms. Shashi Kiran, AOR
Mr. Satish Chandra, Adv.
Mr. Anuj Saxena, Adv.
Ms. Payal Gaikwad, Adv.
Mr. S.N. Bhat, Adv.
Mr. Ravi Panwar, Adv.
Mr. D.P. Chaturvedi, Adv.
Mr. K.K.L. Gautam, Adv.
Mr. Abhishek Kr. Suman, Adv.
Mr. Rahul Mohod, Adv.
Ms. Arundhati Chakroborty, Adv.
Mr. Anil Kumar Mishra, Adv.
Mr. Anurag Singh, Adv.
SLP(C) 30621/2011 etc.
12
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing at 10.30 a.m. on 29.8.2018.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar