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Orissa High Court

Bishnu Kishore Majhi vs State Of Odisha And Others .... Opposite ... on 10 January, 2022

Bench: B.R. Sarangi, S.K. Panigrahi

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No.33694 of 2021

              Bishnu Kishore Majhi                    ....             Petitioner

                                                       Mr. S.P. Das, Advocate
                                           -versus-
              State of Odisha and others              ....    Opposite Parties
                                                      Mr. T.K. Pattnaik, ASC

                          Mr. T.K. Satpathy, Advocate (for O.P. Nos. 2 and 3)

                              Mr. P.R. Dash, K. Raj, J. Sahu and S. Mohapatra,
                                                     Advocates (for O.P. No.4)

                          CORAM:

                         DR. JUSTICE B.R. SARANGI
                         MR. JUSTICE S.K. PANIGRAHI
                                          ORDER

Order No. 10.01.2022

3. 1. This matter is taken up through video conferencing.

2. Mr. S.P. Das, learned counsel for the petitioner seeks time to file rejoinder affidavit.

3. List this matter after one week. In the meantime, rejoinder affidavit shall be filed.

(Dr. B.R. Sarangi) Judge (S.K. Panigrahi) Judge pcd Page 1 of 1