Orissa High Court
Bishnu Kishore Majhi vs State Of Odisha And Others .... Opposite ... on 10 January, 2022
Bench: B.R. Sarangi, S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.33694 of 2021
Bishnu Kishore Majhi .... Petitioner
Mr. S.P. Das, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. T.K. Pattnaik, ASC
Mr. T.K. Satpathy, Advocate (for O.P. Nos. 2 and 3)
Mr. P.R. Dash, K. Raj, J. Sahu and S. Mohapatra,
Advocates (for O.P. No.4)
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE S.K. PANIGRAHI
ORDER
Order No. 10.01.2022
3. 1. This matter is taken up through video conferencing.
2. Mr. S.P. Das, learned counsel for the petitioner seeks time to file rejoinder affidavit.
3. List this matter after one week. In the meantime, rejoinder affidavit shall be filed.
(Dr. B.R. Sarangi) Judge (S.K. Panigrahi) Judge pcd Page 1 of 1