Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 18]

Bombay High Court

Gopal D. Shett And Anr vs The State Of Maharashtra And Ors on 4 October, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 1674 OF 2013

 Hiralal Gupta                                    ....Petitioner
             V/S
 The State Of Maharashtra And 2ors.            ....Respondent

WITH WRIT PETITION LODGING NO. 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1677 OF 2013 Gopal D. Shett And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1679 OF 2013 Tarique Khan ....Petitioner V/S The State Of Maharshtra And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1678 OF 2013 Sudhakar Chokha Tribhuvan ....Petitioner V/S Page 1/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:19 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1680 OF 2013 Smt.shannodevi Chourasiya ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 601 OF 2017 In WRIT PETITION LODGING NO . 1678 OF 2013 Sudhakar Choka Tribhuvan ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 602 OF 2017 In WRIT PETITION LODGING NO . 1674 OF 2013 Hiralal Gupta ....Petitioner V/S The State Of Maharashtra And 2ors. ....Respondent Mr.Gautam T. Kanchanpurkar For Petitioner Mr. R.S.Apte, Sr. Adv. a/w. Ms. Sheetal Mane for MCGM Mr. Himanshu Takke, AGP.

CORAM : THE ACTING CHIEF & G. S. KULKARNI, JJ DATE : 4th October, 2018 Page 2/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:19 ::: P.C. :

At the request of learned advocate for the petitioners, Stand over to 19/10/2018 a/w. connected Notice of Motions.
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:19 :::