Bombay High Court
Atif Husain Faukat And Ors vs Vasai Virar City Municipal Corporation ... on 24 April, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-10
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4079 OF 2021
Bhakti Deepak Chaudhary And Ors ....PETITIONER
V/S
Vasai Virar Municipal Corporation And Anr ....RESPONDENT
WITH WRIT PETITION NO. 4091 OF 2021 Ramesh Chhabinath Prajapti And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4092 OF 2021 Jitendra Bharatsing Patil And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4085 OF 2021 Atif Husain Faukat And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr Page 1/4 ::: Uploaded on - 24/04/2024 ::: Downloaded on - 26/04/2024 07:18:19 ::: WITH WRIT PETITION NO. 4087 OF 2021 Kavita Anant Naidu And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4090 OF 2021 Priyanka Chandrakant Sankhe And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4080 OF 2021 Anupama Ganesh Rane And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 9670 OF 2022 Sarala Jagannath Hinwar And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4083 OF 2021 Anita Nilesh Shedge And Ors ....PETITIONER Page 2/4 ::: Uploaded on - 24/04/2024 ::: Downloaded on - 26/04/2024 07:18:19 ::: V/S Vasai Virar City Municipal Corporation Thr ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4094 OF 2021 Mojes Ashok Kale And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr.
WITH WRIT PETITION NO. 4088 OF 2021 Dinesh Tukaram Bhoir And Ors ....PETITIONER V/S Vasai Virar Municipal Corporation ....RESPONDENT WITH WRIT PETITION NO. 9669 OF 2022 Vaibhav Anil Sawant And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr Mr. Abhijeet Desai i/b Desai Legal for Petitioner Mr. B.V. Samant, Addl. G.P. a/w P.B. Chavan, AGP for Respondent-State CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ Page 3/4 ::: Uploaded on - 24/04/2024 ::: Downloaded on - 26/04/2024 07:18:19 ::: DATE : 24th April, 2024 P.C. :
The Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 24/04/2024 ::: Downloaded on - 26/04/2024 07:18:19 :::